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Karan Singh vs State Of M.P.
2023 Latest Caselaw 14743 MP

Citation : 2023 Latest Caselaw 14743 MP
Judgement Date : 6 September, 2023

Madhya Pradesh High Court
Karan Singh vs State Of M.P. on 6 September, 2023
Author: Rohit Arya
                                                               1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                        CRA No. 112 of 2001
                                                 (KARAN SINGH AND OTHERS Vs STATE OF M.P.)

                           Dated : 06-09-2023
                                  Shri R.K. Sharma, Senior Advocate with Shri V.K. Agarwal - Advocate

                           and Shri D.R. Sharma with Shri S.N. Dubey, Advocates for appellants.
                                  Shri A.K. Nirankari - Public Prosecutor for respondent/State.

Arguments heard. Reserved for judgment.



                              (ROHIT ARYA)                                   (DEEPAK KUMAR AGARWAL)
                                 JUDGE                                                JUDGE

                           ojha




Signature Not Verified Signed by: YOGENDRA OJHA Signing time: 08-09-2023 10:42:27 AM

 
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