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Dushyant @ Satyendra vs The State Of Madhya Pradesh
2023 Latest Caselaw 14662 MP

Citation : 2023 Latest Caselaw 14662 MP
Judgement Date : 5 September, 2023

Madhya Pradesh High Court
Dushyant @ Satyendra vs The State Of Madhya Pradesh on 5 September, 2023
Author: Anuradha Shukla
                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRA No. 7144 of 2023
                                      (DUSHYANT @ SATYENDRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                              Dated : 05-09-2023
                                    Shri P. K. Naveria - Advocate for appellant.

                                    Shri Prasannjeet Chatterjee - Panel Lawyer for respondent/State.

With consent, heard learned counsel for the parties finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

POONAM MANEKAR 2023.09.08 15:20:48 +05'30'

 
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