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Prem Prakash Sarswat vs The State Of Madhya Pradesh
2023 Latest Caselaw 14430 MP

Citation : 2023 Latest Caselaw 14430 MP
Judgement Date : 2 September, 2023

Madhya Pradesh High Court
Prem Prakash Sarswat vs The State Of Madhya Pradesh on 2 September, 2023
Author: Vishal Mishra

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 31725 of 2023 (PREM PRAKASH SARSWAT Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 02-09-2023 Shri Reji Mathai - Advocate for the applicant.

Shri Sourabh Shukla - Panel Lawyer for the State.

Learned counsel for the State prays for and is granted time to prepare and argue the matter so far as legal argument regarding entertaining a criminal complaint without sanction of the Registrar placing reliance on the judgment of

this Court in the case of Avdhesh Raghuvanshi vs. State of M.P. 2013 (3) MPHT 116.

List the matter in the next week.

(VISHAL MISHRA) JUDGE

anand

Signature Not Verified Signed by: ANAND KRISHNA SEN Signing time: 9/4/2023 3:28:01 PM

 
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