Bhojraj vs Smt. Richa Desai
2023 Latest Caselaw 14361 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 5118 of 2023 (BHOJRAJ Vs SMT. RICHA DESAI)

Dated : 01-09-2023 Shri Chetan Jain, learned counsel for the petitioner.

After arguing for some time, learned counsel for the petitioner seeks time to file certain documents.

List after four weeks. Meanwhile, the trial Court is directed not to pass final judgment till the

pendency of this petition.

(HIRDESH) JUDGE

RJ

Signature Not Verified Signed by: REENA JOSEPH Signing time: 01-09-2023 16:30:20