Laxman Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 18098 MP

                                                              1
                            IN     THE       HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                        BEFORE
                                          HON'BLE SHRI JUSTICE SANJAY DWIVEDI
                                               ON THE 30 th OF OCTOBER, 2023
                                           MISC. CRIMINAL CASE No. 16798 of 2023

                           BETWEEN:-
                           LAXMAN YADAV S/O SHRI MOLAI YADAV, AGED
                           ABOUT 35 YEARS, OCCUPATION: LABOUR GRAM
                           NOUGAON POLICE STATION RAMNAGAR DISTRICT
                           SATNA (MADHYA PRADESH)

                                                                                               .....APPLICANT
                           (BY SHRI GHANSHYAM PANDEY)

                           AND
                           THE STATE OF MADHYA PRADESH THROUGH POLICE
                           STATION AMLAI DISTRICT SHAHDOL (MADHYA
                           PRADESH)

                                                                                          .....RESPONDENT
                           (BY MS. ARTI DWIVEDI-PANEL LAWYER)

                                 This application coming on for admission this day, the court passed the
                           following:
                                                               ORDER

Learned counsel for the applicant seeks withdrawal of this fourth bail application.

Accordingly, the bail application is dismissed as withdrawn. Since the case is fixed for final argument, it is expected from the concerned trial Court that the judgment will be pronounced within a period of 30 days from the date of receipt of certified copy of this order.

Signature Not Verified Signed by: MANZOOR AHMED Signing time: 10/30/2023 5:16:41 PM

(SANJAY DWIVEDI) JUDGE Ansari

Signature Not Verified Signed by: MANZOOR AHMED Signing time: 10/30/2023 5:16:41 PM