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Gabbar @ Hariom Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 17975 MP

Citation : 2023 Latest Caselaw 17975 MP
Judgement Date : 27 October, 2023

Madhya Pradesh High Court
Gabbar @ Hariom Yadav vs The State Of Madhya Pradesh on 27 October, 2023
Author: Sujoy Paul
                                                               1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                        CRA No. 3119 of 2017
                                     (GABBAR @ HARIOM YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 27-10-2023
                                   Shri V.P. Singh - Advocate for the appellants.

                                   Shri Vivek Lakhera - Government Advocate for the respondent-State.

As prayed by learned counsel for the appellants, list in the week commencing 20.11.2023 to enable him to file the judgment of cross case in the meantime with connected matter.



                                (SUJOY PAUL)                                  (DINESH KUMAR PALIWAL)
                                   JUDGE                                               JUDGE

                           HK




Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 10/28/2023 12:01:02 PM

 
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