Citation : 2023 Latest Caselaw 17873 MP
Judgement Date : 26 October, 2023
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 6246 of 2023 (SMT. NIRMALA MIASHRA Vs PRABHUDAYAL RAI)
Dated : 26-10-2023 Parties through their counsel.
As prayed by Shri Utkarsh Agrawal, learned counsel for the petitioner, list on 31.10.2023 to enable him to argue the matter armed with the recent judgment of Supreme Court on the point.
(SUJOY PAUL) JUDGE
PK
Signature Not Verified Signed by: PARITOSH KUMAR Signing time: 10/26/2023 4:15:47 PM
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