Uday Shankar Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 17733 MP

                                                       1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 25 th OF OCTOBER, 2023
                                            WRIT PETITION No. 26536 of 2023

                           BETWEEN:-
                           UDAY SHANKAR MISHRA S/O LATE SHRI SUNDAR LAL
                           MISHRA, AGED ABOUT 68 YEARS, OCCUPATION:
                           PENSIONER (LINE ASSISTANT GRADE I) R/O C-15
                           RATAN NAGAR GUPTESHWAR JABALPUR DISTRICT
                           JABALPUR MADHYA PRADESH.

                                                                              .....PETITIONER
                           (BY SHRI PARAG TIWARI - ADVOCATE )

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 CHAIRMAN AND MANAGING DIRECTOR POWER
                                 (M.P.P.T.C.L.) TRANSMISSION COMPANY LTD
                                 BHOPAL MADHYA PRADESH.

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE   DEPARTMENT VALLABH BHAWAN
                                 BHOPAL MADHYA PRADESH.

                           3.    THE MANAGING DIRECTOR (A/Cs) M.P.P.T.C.L
                                 RAMPUR JABALPUR MADHYA PRADESH.

                           4.    THE SUPERINTENDED ENGINEER M.P.P.T.C.L
                                 RAMPUR   DISTRICT JABALPUR  MADHYA
                                 PRADESH.

                           5.    THE JOINT DIRECTOR PENSION M.P.P.T.C.L
                                 RAMPUR   DISTRICT JABALPUR  MADHYA
                                 PRADESH.

                           6.    REGIONAL    ACCOUNT    OFFICE   REGIONAL
Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 10/26/2023
3:53:54 PM
                                                             2
                                    ACCOUNT OFFICE M.P.P.T.C.L DISTRICT MADHYA
                                    PRADESH.

                                                                                        .....RESPONDENTS
                           ( SHRI B. D. SINGH - DEPUTY ADVOCATE GENERAL FOR RESPONDENT
                           NO.2 )

                                    This petition coming on orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran and others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           anand




Signature Not Verified
Signed by: ANAND KRISHNA
SEN
Signing time: 10/26/2023
3:53:54 PM