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Cholamandalam Investment And ... vs The State Of Madhya Pradesh
2023 Latest Caselaw 17309 MP

Citation : 2023 Latest Caselaw 17309 MP
Judgement Date : 16 October, 2023

Madhya Pradesh High Court
Cholamandalam Investment And ... vs The State Of Madhya Pradesh on 16 October, 2023
Author: Rohit Arya

IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 17285 of 2023 (CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD. HAVING ITS REGISTERED OFFICE AT DARE HOUSE 2 NETAJ Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 16-10-2023 Shri Ajay Sharma-Advocate for petitioner.

Learned counsel for petitioner prays for time to add on judgment debtors and guarantors in Writ Petition and application in that behalf shall be filed in three working days.

Prayer accepted.

List the case in the week commencing 30/10/2023.



                              (ROHIT ARYA)                                 (AMAR NATH (KESHARWANI))
                                 JUDGE                                              JUDGE

                           (Dubey)




Signature Not Verified
Signed by: SUNEEL DUBEY
Signing time: 10/17/2023
11:45:05 AM
 

 
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