Balmukund Badgaiya vs The State Of Madhya Pradesh
2023 Latest Caselaw 17233 MP

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                            IN    THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                   CHIEF JUSTICE
                                                         &
                                        HON'BLE SHRI JUSTICE VISHAL MISHRA
                                              ON THE 16 th OF OCTOBER, 2023
                                              WRIT PETITION No. 26072 of 2023

                           BETWEEN:-
                           BALMUKUND BADGAIYA S/O SHRI VISHWANATH
                           PRASAD BADGIYA, AGED ABOUT 69 YEARS,
                           OCCUPATION: PENSIONER (SR. LINE ATTEND) R/O
                           HEERAPUR    KODIYA DISTRICT KATNI (MADHYA
                           PRADESH)

                                                                                     .....PETITIONER
                           (BY SHRI PARAG TIWARI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 CHAIRMAN AND MANAGING DIRECTOR, POWER
                                 MPPTCL TRANSMISSION COMPANY LTD BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE   DEPARTMENT VALLABH BHAWAN
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE MANAGING DIRECTOR (A/CS) M.P.P.T.C.L.
                                 RAMPUR JABALPUR (MADHYA PRADESH)

                           4.    THE SUPERINTENDED           ENGINEER (TESTING)
                                 M . P. P. T. C. L. RAMPUR   DISTRICT JABALPUR
                                 (MADHYA PRADESH)

                           5.    THE DIRECTOR PENSION C.F.O            M.P.P.T.C.L
                                 RAMPUR   DISTRICT JABALPUR             (MADHYA
                                 PRADESH)

                           6.    REGIONAL      ACCOUNT       OFFICER   REGIONAL
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM
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                                    ACCOUNT      OFFICE M.P.P.T.C.L.        DISTRICT
                                    JABALPUR (MADHYA PRADESH)

                                                                                        .....RESPONDENTS
                           (BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE FOR
                           RESPONDENT NO.2)

                                    This petition coming on for order this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM