Smt Sritilekha Verma vs The State Of Madhya Pradesh
2023 Latest Caselaw 17231 MP

                                                      1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                           ON THE 16 th OF OCTOBER, 2023
                                           WRIT PETITION No. 25865 of 2023

                           BETWEEN:-
                           SMT SRITILEKHA VERMA W/O LATE D.P. VERMA,
                           AGED ABOUT 67 YEARS, OCCUPATION: RETIRED
                           GOVERNMENT EMPLOYEE DATE OF RETIREMENT
                           30/06/2016 R/O 44 BHALLA COLONY LALPUR
                           GWARIGHAT JABALPUR (MADHYA PRADESH)

                                                                              .....PETITIONER
                           (BY SHRI AKASH CHAUDHARY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 ENERGY VALLABH BHAWAN ARERA HILLS
                                 BHOPAL (MADHYA PRADESH)

                           2.    MADHYA PRADESH POWER TRANSMISSION
                                 COMPANY LTD. THROUGH ITS MANAGING
                                 DIRECTOR SHAKTI BHAWAN JABALPUR 482008
                                 (MADHYA PRADESH)

                           3.    THE CHIEF ENGINEER (CIVIL TRANS) MADHYA
                                 PRADESH POWER TRANSMISSION CO. LTD.
                                 JABALPUR 482008 (MADHYA PRADESH)

                           4.    THE CHIEF ENGINEER (PLANNING AND DESIGN)
                                 MADHYA PRADESH POWER TRANSMISSION
                                 CO.LTD. BLOCK NO. 2 SECOND FLOOR SHAKTI
                                 BHAWAN    RAMPUR     JABALPUR  (MADHYA
                                 PRADESH)

                                                                            .....RESPONDENTS
                           (BY SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE FOR
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM
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                           RESPONDENT NO.1)

                                    This petition coming on for order this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/18/2023
5:26:55 PM