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Shamim Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 16957 MP

Citation : 2023 Latest Caselaw 16957 MP
Judgement Date : 11 October, 2023

Madhya Pradesh High Court
Shamim Khan vs The State Of Madhya Pradesh on 11 October, 2023
Author: Sujoy Paul

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 17371 of 2017 (SHAMIM KHAN Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Dated : 11-10-2023 Parties through their counsel.

As prayed by learned counsel for the petitioner, list on 12.10.2023 to enable him to go through the recent judgment of Supreme Court on the point involved.

(SUJOY PAUL) JUDGE

HK

Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 10/12/2023 11:28:18 AM

 
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