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Harinarayan vs The State Of Madhya Pradesh
2023 Latest Caselaw 16704 MP

Citation : 2023 Latest Caselaw 16704 MP
Judgement Date : 9 October, 2023

Madhya Pradesh High Court
Harinarayan vs The State Of Madhya Pradesh on 9 October, 2023
Author: Sanjeev S Kalgaonkar
                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                        CRA No. 10803 of 2022
                                           (HARINARAYAN AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 09-10-2023
                                    Shri Amit Lahoti - learned counsel for the appellants.

                                    Shri Lokendra Sharivastava - learned Public prosecutor for the
                           respondent-State.

Learned counsel for the respondent-State requests for grant of short adjournment to file reply to IA No. 12365/2023, an application for stay of impugned judgment of conviction filed on behalf of appellant No.2.

Granted.

List this matter after two weeks.

(SANJEEV S KALGAONKAR) JUDGE

Prachi

Signature Not Verified Signed by: PRACHI MISHRA Signing time: 10/10/2023 10:16:00 AM

 
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