Mayaram Gurjar vs The State Of Madhya Pradesh
2023 Latest Caselaw 16702 MP

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT GWALIOR
                                                        CRA No. 11879 of 2023
                                        (MAYARAM GURJAR AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                           Dated : 09-10-2023
                                   None for the appellants.

                                   Dr. Anjali Gyanani - Public Prosecutor for respondent/State.

Perused the judgment impugned. Appeal being arguable is admitted for final hearing. List for final hearing in due course.

                                (ROHIT ARYA)                                (AVANINDRA KUMAR SINGH)
                                   JUDGE                                             JUDGE

                           pd

Signature Not Verified Signed by: PAWAN DHARKAR Signing time: 10/10/2023 12:40:37 PM