Dilip Kumar Dubey vs The State Of Madhya Pradesh
2023 Latest Caselaw 16679 MP

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                            IN    THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                   CHIEF JUSTICE
                                                         &
                                        HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 9 th OF OCTOBER, 2023
                                             WRIT PETITION No. 25533 of 2023

                           BETWEEN:-
                           DILIP KUMAR DUBEY S/O LATE SHRI MANIK LAL
                           DUBEY, AGED ABOUT 70 YEARS, OCCUPATION:
                           RETIRED SENIOR ACCOUNTS OFFICER R/O NEAR
                           STATE BANK COLONY BESIDE ARITEL TOWER
                           BINJHIYA DISTRICT MANDLA (MADHYA PRADESH)

                                                                                       .....PETITIONER
                           (BY SHRI SATYENDRA JYOTISHI - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 PRINCIPAL SECRETARY DEPARTMENT OF
                                 FINANCE, BHOPAL (MADHYA PRADESH)

                           2.    PRINCIPAL    REVENUE      COMMISSIONER,
                                 OPPOSITES MAIDA MILL, ARERA HILLS, BHOPAL
                                 (MADHYA PRADESH)

                           3.    C O L L E C T O R M A N D L A DISTRICT   MANDLA
                                 (MADHYA PRADESH)

                           4.    DISTRICT PENSION OFFICER MANDLA DISTRICT
                                 MANDLA (MADHYA PRADESH)

                           5.    DISTRICT   TREASURY  OFFICER   MANDLA
                                 DISTRICT MANDLA (MADHYA PRADESH)

                                                                                    .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 10-10-2023
17:40:18
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                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 10-10-2023
17:40:18