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Anil Dhurve vs M/S Kailesh Dev Build India Pvt. ...
2023 Latest Caselaw 16425 MP

Citation : 2023 Latest Caselaw 16425 MP
Judgement Date : 5 October, 2023

Madhya Pradesh High Court
Anil Dhurve vs M/S Kailesh Dev Build India Pvt. ... on 5 October, 2023
Author: Sujoy Paul
                                                                1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                         MP No. 658 of 2022
                                (ANIL DHURVE AND OTHERS Vs M/S KAILESH DEV BUILD INDIA PVT. LTD. AND OTHERS)

                          Dated : 05-10-2023
                                Shri Narendra Chouhan - Advocate for the petitioners.

                                Shri Vivek Shukla - Advocate for the respondents.

Shri Chouhan, learned counsel for the petitioners has relied upon certain judgment, copy whereof is supplied to learned counsel for the respondents.

Learned counsel for the respondents may examine the applicability of

said judgment.

As agreed, list on Tuesday, i.e. on 10.10.2023.

(SUJOY PAUL) JUDGE

bks

Signature Not Verified Signed by: BASANT KUMAR SHRIVAS Signing time: 10/6/2023 12:35:16 PM

 
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