Ashok vs The State Of Madhya Pradesh
2023 Latest Caselaw 16423 MP

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                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                     CRA No. 3524 of 2022
                                          (ASHOK AND OTHERS Vs THE STATE OF MADHYA PRADESH)

                          Dated : 05-10-2023
                                Shri Manish Datt - Senior Advocate with Shri H. A. Saify - Advocate for

                          appellants.
                                Shri S. P. Chadhar - Government Advocate for respondent/State.

With consent, heard learned counsel for the parties finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

pnm

Signature Not Verified Signed by: POONAM MANEKAR Signing time: 10/6/2023 2:10:43 PM