Mohd. Hameed Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 16264 MP

                                                            1
                            IN    THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                      BEFORE
                                        HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                   CHIEF JUSTICE
                                                         &
                                        HON'BLE SHRI JUSTICE VISHAL MISHRA
                                               ON THE 4 th OF OCTOBER, 2023
                                             WRIT PETITION No. 24759 of 2023

                           BETWEEN:-
                           MOHD. HAMEED KHAN S/O LATE MOHD. RASOOL
                           KHAN, AGED ABOUT 64 YEARS, OCCUPATION:
                           PENSIONER. (STN SUPERVISOR) R/O NARSING MANDIR
                           MOTINALA, JABALPUR DISTRICT JABALPUR (MADHYA
                           PRADESH)

                                                                                    .....PETITIONER
                           (SHRI SACHIN PANDEY - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 CHAIRMAN AND MANAGING DIRECTOR POWER
                                 (MPPTCL)   TRANSMISSION  COMPANY LTD
                                 BHOPAL (MADHYA PRADESH)

                           2.    THE STATE OF MADHYA PRADESH FINANCE
                                 DEPARTMENT THROUGH ITS SECRETARY OF THE
                                 FINANCE   DEPARTMENT VALLABH BHAWAN,
                                 BHOPAL (MADHYA PRADESH)

                           3.    THE MANAGING DIRECTOR (A/CS) M.P.P.T.C.L
                                 RAMPUR JABALPUR (MADHYA PRADESH)

                           4.    THE SUPERINTENDED          ENGINEER   (TESTING),
                                 M . P. P. T. C. L RAMPUR   DISTRICT   JABALPUR
                                 (MADHYA PRADESH)

                           5.    THE DIRECTOR   PENSION .C.F.O M.P.P.T.C.L
                                 RAMPUR   DISTRICT: JABALPUR (MADHYA
                                 PRADESH)

                           6.    REGIONAL     ACCOUNT       OFFICER,   REGIONAL
Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 06-10-2023
15:34:31
                                                        2
                                  ACCOUNT      OFFICE M . P. P. T. C . L DISTRICT
                                  JABALPUR (MADHYA PRADESH)

                                                                                      .....RESPONDENTS
                           (SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE FOR RESPONDENT
                           NO.2)

                                  This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                              ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others)

dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 06-10-2023
15:34:31