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Hamid Khan vs The State Of Madhya Pradesh
2023 Latest Caselaw 16258 MP

Citation : 2023 Latest Caselaw 16258 MP
Judgement Date : 4 October, 2023

Madhya Pradesh High Court
Hamid Khan vs The State Of Madhya Pradesh on 4 October, 2023
Author: Chief Justice
                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 4 th OF OCTOBER, 2023
                                           WRIT PETITION No. 24582 of 2023

                           BETWEEN:-
                           HAMID KHAN S/O SHRI BAFATI KHAN, AGED ABOUT 72
                           YE A R S , OCCUPATION: RETIRED SUB ENGINEER
                           WATER RESOUCES DEPARTMENT CHHINDWARA
                           DISTRICT CHHINDWARA R/O YADAV MANGAL
                           BHAWAN LAL BAGH WARD NO.5 COOPERATIVE BANK
                           COLONY CHHINDWARA (MADHYA PRADESH)

                                                                              .....PETITIONER
                           (BY SHRI VIDYA PRASAD - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 THE    SECRETARY  WATER    RESOURCES
                                 DEPARTMENT VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           2.    ENGINEER IN CHIEF WATER RESOURCE
                                 D EPARTM EN T VALLABH BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           3.    CHIEF      ENGINEER      WATER RESOURCE
                                 D E P A R T M E N T CHHINDWARA  DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           4.    EXECUTIVE ENGINEER WATER         RESOURCE
                                 D E P A R T M E N T CHHINDWARA    DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

                           5.    DISTRICT TREASURY   OFFICER       DISTRICT
                                 TREASURY  OFFICE CHHINDWARA       DISTRICT
                                 CHHINDWARA (MADHYA PRADESH)

Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/6/2023
10:12:43 AM
                                                                2
                                                                                        .....RESPONDENTS
                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/6/2023
10:12:43 AM
 

 
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