Kamta Prasad Patel vs The State Of Madhya Pradesh
2023 Latest Caselaw 16255 MP

                                                      1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT JABALPUR
                                                    BEFORE
                                      HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                 CHIEF JUSTICE
                                                       &
                                      HON'BLE SHRI JUSTICE VISHAL MISHRA
                                            ON THE 4 th OF OCTOBER, 2023
                                          WRIT PETITION No. 24356 of 2023

                           BETWEEN:-
                           KAMTA PRASAD PATEL S/O SHRI RAM KHELAWAN
                           PATEL, AGED ABOUT 62 YEARS, OCCUPATION:
                           RETIRED LECTURER GOVT SUDARSAN KUMARI GIRLS
                           HIGHER SECONDARY SCHOOL REWA DISTRICT REWA
                           R/O VILLAGE AND P.O. DUARI SUB OFFICE MANIKWAR,
                           P.S. GURH, DISTRICT REWA (MADHYA PRADESH)

                                                                               .....PETITIONER
                           (BY SHRI VINOD KUMAR PATEL - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH ITS
                                 PRINCIPAL SECRETARY SCHOOL EDUCATION
                                 DEPARTMENT VALLABH BHAWAN, BHOPAL
                                 (MADHYA PRADESH)

                           2.    THE DISTRICT EDUCATION OFFICER REWA
                                 DISTRICT REWA (MADHYA PRADESH)

                           3.    THE DIVISIONAL TREASURY OFFICER/PENSION
                                 O FFI C ER R E WA DISTRICT REWA (MADHYA
                                 PRADESH)

                           4.    THE DISTRICT TREASURY OFFICER/PENSION
                                 O FFI C ER R E WA DISTRICT REWA (MADHYA
                                 PRADESH)

                           5.    PRINCIPAL GOVT. SUDARSAN KUMARI GIRLS
                                 HIGER SECONDARY SCHOOL REWA DISTRICT
                                 REWA (MADHYA PRADESH)

                                                                             .....RESPONDENTS
Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/6/2023
10:12:43 AM
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                           (BY SHRI S.S. CHAUHAN - GOVERNMENT ADVOCATE)

                                    This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                                ORDER

Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of

the aforesaid judgment of the Hon'ble Supreme Court.

                                   (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                     CHIEF JUSTICE                                          JUDGE
                           vibha




Signature Not Verified
Signed by: VIBHA PACHORI
Signing time: 10/6/2023
10:12:43 AM