Shri Anand Kumar Patel vs Shri Mukesh Jayanti Lal Patel
2023 Latest Caselaw 20154 MP

Madhya Pradesh High Court

Shri Anand Kumar Patel vs Shri Mukesh Jayanti Lal Patel on 30 November, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                 1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                          MP No. 3269 of 2023
                                (SHRI ANAND KUMAR PATEL AND OTHERS Vs SHRI MUKESH JAYANTI LAL PATEL AND OTHERS)

                           Dated : 30-11-2023
                                   Shri Girish Shrivastava - Advocate for the petitioners.

                                   Shri Sachin Pandey - Advocate for respondents No.1 and 2.

Shri Pandey, learned counsel for respondents No.1 and 2, submits that as far as petitioners No.1 and 2 are concerned, they have already executed the judgment and decree.

On the request of learned counsel for the petitioners, list the matter after a week.

(VIVEK AGARWAL) JUDGE

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