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Vishnu Prasad vs The State Of Madhya Pradesh
2023 Latest Caselaw 20152 MP

Citation : 2023 Latest Caselaw 20152 MP
Judgement Date : 30 November, 2023

Madhya Pradesh High Court

Vishnu Prasad vs The State Of Madhya Pradesh on 30 November, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                 1
                                          IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT JABALPUR
                                                         CRA No. 2609 of 2021
                                     (VISHNU PRASAD AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 30-11-2023
                                    Shri Jayant Neekhra - Advocate for the appellant.

                                    Shri Yogesh Dhande - G.A. for the respondent / State.

Learned G.A. adopts his previous objection. Learned counsel for the appellant seeks and is granted seven days' time to file judgment of counter case.

List thereafter.



                             (SUJOY PAUL)                                        (BINOD KUMAR DWIVEDI)
                                JUDGE                                                    JUDGE

                          sarathe









 
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