Raja Sahu vs The State Of Madhya Pradesh
2023 Latest Caselaw 20150 MP

Madhya Pradesh High Court

Raja Sahu vs The State Of Madhya Pradesh on 30 November, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                        CRA No. 10690 of 2023
                                            (RAJA SAHU Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 30-11-2023
                                    Shri K.S. Wadhwa - Advocate for the appellant.

                                    Shri S.K. Kashyap - Govt. Advocate for the respondent / State.

As prayed by Shri Wadhwa, learned counsel for the appellant, list the case on 04.12.2023 to enable to enable him to go through the recent judgment of this Court in Ramswaroop vs. State of M.P. passed in Cr.A. No.2630 of

2015.

                             (SUJOY PAUL)                                       (BINOD KUMAR DWIVEDI)
                                JUDGE                                                   JUDGE

                          sarathe