Babulal vs The State Of Madhya Pradesh
2023 Latest Caselaw 20144 MP

Madhya Pradesh High Court

Babulal vs The State Of Madhya Pradesh on 30 November, 2023

Author: Anil Verma

Bench: Anil Verma

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT INDORE
                                                        CRA No. 11304 of 2023
                                               (BABULAL Vs THE STATE OF MADHYA PRADESH)

                          Dated : 30-11-2023
                                 None for the appellant.

                                 Shri Kapil Mahant - Panel Lawyer for the respondent/State.

After due consideration of the impugned judgment, the appeal is admitted for final hearing.

Matter is adjourned.

List in the month of February, 2024.

(ANIL VERMA) JUDGE

Tej