Mr. Gulab Agrawal vs Idbi Bank Limited
2023 Latest Caselaw 20037 MP

Madhya Pradesh High Court

Mr. Gulab Agrawal vs Idbi Bank Limited on 29 November, 2023

Author: Vivek Agarwal

Bench: Vivek Agarwal

                                                                    1
                                           IN THE HIGH COURT OF MADHYA PRADESH
                                                        AT JABALPUR
                                                            WP No. 25641 of 2021
                                         (MR. GULAB AGRAWAL AND OTHERS Vs IDBI BANK LIMITED AND OTHERS)

                           Dated : 29-11-2023
                                     Shri Satish Agrawal - Advocate for petitioners.

                                     Shri Bhavil Pandey - Advocate for the respondent No.1.

Shri Bhavil Pandey, leaned counsel takes an exception to the interim orders passed by this Court and the coordinate Benches in other similar matters submitting that he is equipped with judgments from different High Courts and

Supreme Court that IBC proceedings will not come in way of wrongful defaulters.

Pleadings are complete.

Case is to be heard finally.

List this case in the week commencing 08.01.2024 for final hearing in motion stage.

I.R. if any, to continue till the next date of listing.

(VIVEK AGARWAL) JUDGE

A.Praj.