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Smt. Gyan Ju Raja vs Rajbahadur
2023 Latest Caselaw 20028 MP

Citation : 2023 Latest Caselaw 20028 MP
Judgement Date : 29 November, 2023

Madhya Pradesh High Court

Smt. Gyan Ju Raja vs Rajbahadur on 29 November, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

                                                       1
                            IN    THE     HIGH COURT OF MADHYA PRADESH
                                               AT JABALPUR
                                                    BEFORE
                                   HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL
                                           ON THE 29 th OF NOVEMBER, 2023
                                           SECOND APPEAL No. 1079 of 2019

                           BETWEEN:-
                           SMT. GYAN JU RAJA W/O JEET SINGH, AGED ABOUT 83
                           Y E A R S , OCCUPATION:   AGRICULTURIST    R/O
                           SENDHKHURI TEHSIL BADA MALEHRA DISTT.
                           CHHATARPUR AT PRESENT R/O DERI TEHSIL
                           KHARGAPUR (MADHYA PRADESH)

                                                                               .....APPELLANT
                           (BY SHRI ARVIND KUMAR PATHAK - ADVOCATE)

                           AND
                           1.    RAJBAHADUR S/O SARDAR SINGH, AGED ABOUT
                                 51  YEARS, R/O SENDHKHURI TEHSIL BADA
                                 MALEHRA (MADHYA PRADESH)

                           2.    GOVIND SINGH S/O SARDAR SINGH, AGED
                                 ABOUT 33 YEARS, R/O SENDHKHURI, TEHSIL
                                 BADA MALEHARA (MADHYA PRADESH)

                           3.    RAMARAJ S/O GAMBHEER SINGH, AGED ABOUT
                                 63   YEARS, R/O VILLAGE DEVRAN TEHSIL
                                 BIJAWAR, (MADHYA PRADESH)

                           4.    RAJENDRA SINGH S/O GAMBHEER SINGH, AGED
                                 ABOUT 61 YEARS, R/O VILLAGE DEVRAN TEHSIL
                                 BIJAWAR, (MADHYA PRADESH)

                           5.    MAHENDRA SINGH S/O GAMBHEER SINGH, AGED
                                 ABOUT 67 YEARS, R/O VILLAGE DEVRAN TEHSIL
                                 BIJAWAR, (MADHYA PRADESH)

                           6.    THE STATE OF MADHYA PRADESH THROUGH
                                 COLLECTOR CHHATARPUR DISTT CHHATARPUR
                                 (MADHYA PRADESH)

                                                                             .....RESPONDENTS
                           (BY   SHRI    SATISH   PATERIYA   -   PANEL   LAWYER     FOR
Signature Not Verified
Signed by: SATTYENDAR
NAGDEVE
Signing time: 11/30/2023
10:04:00 AM
                                                                2
                           RESPONDENT/STATE)

                                 This appeal coming on for admission this day, th e court passed the
                           following:
                                                                ORDER

After arguments at length, learned counsel for the appellant prays for withdrawal of this second appeal with liberty to raise all the available/permissible grounds in the pending/connected Second Appeal No.353/2004.

Prayer being reasonable is accepted and declining interference in the impugned judgment and decree, this second appeal is permitted to be withdrawn and is hereby disposed off with the aforesaid liberty.

Pending application(s), if any, shall stand disposed off.

(DWARKA DHISH BANSAL) JUDGE SN

 
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