Pradeep Kumar Mishra vs The State Of Madhya Pradesh
2023 Latest Caselaw 19918 MP

Madhya Pradesh High Court

Pradeep Kumar Mishra vs The State Of Madhya Pradesh on 28 November, 2023

Author: Sujoy Paul

Bench: Sujoy Paul

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                      WP No. 21044 of 2022
                                    (PRADEEP KUMAR MISHRA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                           Dated : 28-11-2023
                                  Ms. Shikha Sharma - Advocate for the petitioner.

                                  Shri Darshan Soni - Government Advocate for the respondent -State of

M.P.

As prayed by learned counsel for the petitioner, list after two weeks to enable her to argue the case armed with judgment reported in (2016) 3 MPLJ

88 (Prajesh Shrivastava Vs. State of M.P. and others).

(SUJOY PAUL) JUDGE

bks