Rangu vs The State Of Madhya Pradesh
2023 Latest Caselaw 19773 MP

Madhya Pradesh High Court

Rangu vs The State Of Madhya Pradesh on 24 November, 2023

Author: Anil Verma

Bench: Anil Verma

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 7171 of 2019 (RANGU Vs THE STATE OF MADHYA PRADESH)

Dated : 24-11-2023 Parties through their counsel.

From perusal of the order dated 18.9.2023 passed by Hon'ble Apex court in SLP (Cr.) No. 11599/2023 it appears that applicant's Special Leave against the judgment of conviction is pending before the Hon'ble Apex court. Therefore, matter is adjourned.

List in the month of January 2024.

(ANIL VERMA) JUDGE

BDJ