Suraniya And Anr. vs The State Of M.P.
2023 Latest Caselaw 19540 MP

Madhya Pradesh High Court

Suraniya And Anr. vs The State Of M.P. on 22 November, 2023

Author: Anuradha Shukla

Bench: Anuradha Shukla

                                                              1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 1259 of 1998
                                           (SURANIYA AND ANR. AND OTHERS Vs THE STATE OF M.P.)

                           Dated : 22-11-2023
                                 Ms. Prashansa Bais - Advocate for the appellants.

                                 Mr. Prasanjeet Chaterjee - Panel Lawyer for the respondent/State.

Arguments heard. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

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