Citation : 2023 Latest Caselaw 19148 MP
Judgement Date : 9 November, 2023
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IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE VISHAL MISHRA
ON THE 9 th OF NOVEMBER, 2023
WRIT PETITION No. 26617 of 2023
BETWEEN:-
RAMKISHOR ARYA S/O SHRI RATTI LAL ARYA, AGED
ABOUT 63 YEARS, OCCUPATION: RETIRED ASSISTANT
DEVELOPMENT OFFICER NEAR BUS STAND NAGAR
PANCHAYAT TARICHAR KALA DISTRICT NIWARI
(MADHYA PRADESH)
.....PETITIONER
(BY SHRI R.K. SHARMA - ADVOCATE)
AND
1. THE STATE OF MADHYA PRADESH THROUGH
SECRETARY PANCHAYAT AND RURAL
DEVELOPMENT DEPARTMENT VALLABH
BHAWAN, BHOPAL (MADHYA PRADESH)
2. THE COLLECTOR R/O ALPHONSA SCHOOL GALI,
ORCHHA ROAD, PRITHVIPUR, DISTRICT NIWARI
2022 PRELIMS ROLL NO. 361612 (MADHYA
PRADESH)
3. CHIEF EXECUTIVE OFFICER ZI L A PANCHAYAT
DISTRICT NIWARI (MADHYA PRADESH)
4. CHIEF EXECUTIVE OFFICER JANPAD PANCHAYAT
DISTRICT NIWARI (MADHYA PRADESH)
.....RESPONDENTS
(BY SHRI ROHIT JAIN - GOVERNMENT ADVOCATE )
This petition coming on for orders this day, Hon'ble Shri Justice Ravi
Malimath, Chief Justice passed the following:
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ORDER
Learned counsels for the parties submit that the question of law that arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, they plead that this petition be also disposed off on the same terms.
In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.
(RAVI MALIMATH) (VISHAL MISHRA)
CHIEF JUSTICE JUDGE
MSP
Digitally signed by MANVENDRA
SINGH PARIHAR
Date: 2023.11.09 16:57:08 +05'30'
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