Mahendra Singh Thakur vs The State Of Madhya Pradesh
2023 Latest Caselaw 19107 MP

                                                            1
                            IN    THE       HIGH COURT OF MADHYA PRADESH
                                                 AT JABALPUR
                                                     BEFORE
                                       HON'BLE SHRI JUSTICE RAVI MALIMATH,
                                                  CHIEF JUSTICE
                                                        &
                                       HON'BLE SHRI JUSTICE VISHAL MISHRA
                                             ON THE 9 th OF NOVEMBER, 2023
                                             WRIT PETITION No. 28245 of 2023

                           BETWEEN:-
                           MAHENDRA SINGH THAKUR S/O LATE CHAIN SINGH
                           THAKUR, AGED ABOUT 63 YEARS, OCCUPATION:
                           RETIRED EMPLOYEE R/O HIG 168 SHANTI VIHAR
                           COLONY RAJAKHEDI MAKRONIYA DIVISION SAGAR
                           (MADHYA PRADESH)

                                                                                        .....PETITIONER
                           (BY SHRI RAJESH KUMAR SHARMA - ADVOCATE)

                           AND
                           1.    THE STATE OF MADHYA PRADESH THROUGH
                                 AGRICULTURE MARKETING BOARD BHOPAL
                                 ARERA HILLS KISHAN BHAWAN BHOPAL
                                 (MADHYA PRADESH)

                           2.    DIRECTOR   M.P.   STATE   AGRICULTURE
                                 MARKETING BOARD 26 ARERA HILLS, KISAN
                                 BHAWAN, BHOPAL (MADHYA PRADESH)

                           3.    JOINT DIRECTOR M.P. STATE AGRICULTURE
                                 MARKETING BOARD SAGAR DISTRICT SAGAR
                                 (MADHYA PRADESH)

                                                                                     .....RESPONDENTS


                                 This petition coming on for orders this day, Hon'ble Shri Justice Ravi
                           Malimath, Chief Justice passed the following:
                                                             ORDER

Learned counsel for the petitioner submits that the question of law that Signature Not Verified Signed by: SANTOSH MASSEY Signing time: 09-11-2023 17:32:42

arises for consideration in this petition is covered by the judgment of the Hon'ble Supreme Court in SLP (C) No. 8219 of 2020 (Madhya Pradesh Power Transmission Company Limited and another vs. S.R. Ramchandran & others) dated 11.07.2023. Hence, he pleads that this petition be also disposed off on the same terms.

In view of the submission made, the petition is disposed off in terms of the aforesaid judgment of the Hon'ble Supreme Court.

                                 (RAVI MALIMATH)                                     (VISHAL MISHRA)
                                   CHIEF JUSTICE                                          JUDGE
                           SKM




Signature Not Verified
Signed by: SANTOSH
MASSEY
Signing time: 09-11-2023
17:32:42