Lokam vs The State Of Madhya Pradesh
2023 Latest Caselaw 19031 MP

Citation : 2023 Latest Caselaw 19031 MP
Judgement Date : 8 November, 2023

Madhya Pradesh High Court

Lokam vs The State Of Madhya Pradesh on 8 November, 2023

Author: Rajendra Kumar-Iv

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                      CRR No. 5146 of 2019
                                                (LOKAM Vs THE STATE OF MADHYA PRADESH)

                          Dated : 08-11-2023
                                 Shri Raj Kumar Gatwar - Advocate for the revisionist.

                                 Shri Nitin Goyal - Panel Lawyer for the respondent/State.

Heard learned counsel for the parties. Judgment reserved.

(RAJENDRA KUMAR-IV) JUDGE Aman

Signature Not Verified Signed by: AMAN TIWARI Signing time: 11/9/2023 8:17:12 PM

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