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Smt. Ragni Shukla vs Nikhil Shukla
2023 Latest Caselaw 19022 MP

Citation : 2023 Latest Caselaw 19022 MP
Judgement Date : 8 November, 2023

Madhya Pradesh High Court
Smt. Ragni Shukla vs Nikhil Shukla on 8 November, 2023
Author: Devnarayan Mishra

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRR No. 2363 of 2022 (SMT. RAGNI SHUKLA AND OTHERS Vs NIKHIL SHUKLA)

Dated : 08-11-2023 Shri Sachin Pandey - Advocate for the applicants.

As agreed by learned counsel for the applicants, list in the next week to enable him to file appropriate affidavit in the light of judgment of Supreme Court in Rajnesh v. Neha, (2021) 2 SCC 324.

List this case on 28.11.2023.

(DEVNARAYAN MISHRA) JUDGE

HK

Signature Not Verified Signed by: HIMANSHU KOSHTA Signing time: 11/9/2023 7:21:02 PM

 
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