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Mohd. Gaffar vs Chief Municipal Officer Nagar ...
2023 Latest Caselaw 18893 MP

Citation : 2023 Latest Caselaw 18893 MP
Judgement Date : 7 November, 2023

Madhya Pradesh High Court
Mohd. Gaffar vs Chief Municipal Officer Nagar ... on 7 November, 2023
Author: Duppala Venkata Ramana

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 871 of 2021 (MOHD. GAFFAR Vs CHIEF MUNICIPAL OFFICER NAGAR PARISHAD AJAYGARH AND OTHERS)

Dated : 07-11-2023 Shri Somesh Rai - Advocate for the appellant.

Learned counsel for the appellant is directed to file translated copy of impugned judgment and decree dated 06.04.2021.

Post the matter on 07.12.2023.

(DUPPALA VENKATA RAMANA) JUDGE

RC

Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 08-Nov-23 10:26:36 AM

 
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