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Smt. Sadhna Sharma vs The State Of Madhya Pradesh
2023 Latest Caselaw 18885 MP

Citation : 2023 Latest Caselaw 18885 MP
Judgement Date : 7 November, 2023

Madhya Pradesh High Court
Smt. Sadhna Sharma vs The State Of Madhya Pradesh on 7 November, 2023
Author: Rajendra Kumar-Iv
                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT GWALIOR
                                                     CRA No. 2058 of 2020
                                    (SMT. SADHNA SHARMA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 07-11-2023
                                 Shri Nirmal Sharma, learned counsel for the appellant.

                                 Shri V.P.S. Tomar, learned Panel Lawyer for respondent No.1/State.

Arguments heard. Reserved for judgment.

(RAJENDRA KUMAR-IV) JUDGE

Aman

Signature Not Verified Signed by: AMAN TIWARI Signing time: 11/9/2023 8:17:12 PM

 
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