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Union Of India & Ors. vs Chaturbhuj Panwar
2023 Latest Caselaw 18762 MP

Citation : 2023 Latest Caselaw 18762 MP
Judgement Date : 7 November, 2023

Madhya Pradesh High Court
Union Of India & Ors. vs Chaturbhuj Panwar on 7 November, 2023
Author: Sushrut Arvind Dharmadhikari
                                                       1
                            IN    THE    HIGH COURT OF MADHYA PRADESH
                                               AT INDORE
                                                   BEFORE
                            HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI
                                                      &
                               HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA
                                           ON THE 7 th OF NOVEMBER, 2023
                                           WRIT PETITION No. 6535 of 2008

                           BETWEEN:-
                           1.    UNION OF INDIA & ORS. THROUGH SECRETARY,
                                 DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI
                                 BHAWAN CSM MARG, MUMBAI.

                           2.    RAJA RAMANNA CENTRE FOR ADVANCED
                                 TECHNOLOGY, REPRESENTED BY ITS DIRECTOR,
                                 SUKHNIWAS, PO, CAT, INDORE (MADHYA
                                 PRADESH)

                           3.    CHIEF   ADMINISTRATIVE    OFFICER, RAJA
                                 RAMANNA     CENTRE    FOR    ADVANCED
                                 TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE
                                 (MADHYA PRADESH)

                                                                            .....PETITIONERS
                           (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

                           AND
                           AJAY KHERDE S/O DNYANESHWERRAO KHERDE, AGED
                           ABOUT 39 YEARS, SCIENTIFIC ASSISTANT/B, RRCAT,
                           R/O C-39/4, RRCAT COLONY, INDORE, (MADHYA
                           PRADESH)

                                                                            .....RESPONDENT

(SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6523 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI.

Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND KAMLESH KUMAR MALVIYA S/O LATE SHRI BHAGWANDAS MALVIYA, AGED ABOUT 46 YEARS, OCCUPATION: SERVICE C-3/4, RRCAT COLONY, INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6524 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONER (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND

1. VISHWAMITRA SHARMA S/O DHANESHWAR SHARMA, AGED ABOUT 47 YEARS, SCIENTIFIC ASSISTANT/C, RRCAT, R/O C-4/1, RRCAT Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6531 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND SHANKARLAL BAGHEL S/O LATE SHRI TUKARAM BAGHEL, AGED ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/D, RRCAT, R/O OCCUPATION: SERVICE C- 34/6, RRCAT COLONY, INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6532 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, Signature Not Verified SUKHNIWAS, PO, CAT, INDORE (MADHYA Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND SUNIL KUMAR S/O LATE SHRI SIYASHARAN SINGH, AGED 40 YEARS, SCIENTIFIC ASSISTANT/B, RRCAT, R/O C-10/1, RRCAT COLONY, INDORE (MADHYA PRADESH))

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6533 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONER (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND LAKSHAMAN SINGH S/O LATE SHRI LOKMAN SINGH, AGED ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/C, C- 43/6, RRCAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT) Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

WRIT PETITION No. 6534 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND TREPAN SINGH S/O LATE SHRI MOARSINGH, AGED ABOUT 47 YEARS, SCIENTIFIC ASSISTANT/B RRCAT., R/O C-35/5, RRCAT COLONY, INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6536 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH) Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND LAL VISHWANATH S/O VISHWANATHAN, AGED ABOUT 44 YEARS, SCIENTIFIC ASSISTANT/B RRCAT., R/O C- 42/1,RRCAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6546 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND LAKSHMAN CHOUDHARY S/O LATE SHRI RAM SURESH CHOUDHARY, AGED ABOUT 44 YEARS, SCIENTIFIC ASSISTANT/C RRCAT., R/O C-8/3,RRCAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6547 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3 . CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND NABA KUMAR CJAKRABORTY S/O LATE SHRI SHIBA KALI CHAKRABORTY, AGED ABOUT 45 YEARS, SCIENTIFIC ASSISTANT/B RRCAT., R/O C-42/4,RRCAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6548 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND UMESH KUMBHKAR S/O M.L.KUMBHKAR, AGED Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/D, RRCAT, R/O D-47/6,CAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6550 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND AKHILESH B.PATHAK S/O B.S.PATHAK, AGED ABOUT 44 YEARS, SCIENTIFIC ASSISTANT/D, RRCAT, R/O D SECTOR, 2008, SUDAMA NAGAR, INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6551 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH) Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND CHATURBHUJ PANWAR S/O GOPI LAL PANWAR, AGED ABOUT 44 YEARS, SCIENTIFIC ASSISTANT/C, RRCAT, R/O C-44/6,RRCAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI P.J.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6552 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH))

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND PRADUMAN KRISEN BHAN S/O LATE SHRI NILA KANTH BHAN, AGED ABOUT 44 YEARS, SCIENTIFIC ASSISTANT/B, RRCAT, R/O C-33/6,RRCAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT) Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

WRIT PETITION No. 6553 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND ARVIND KUMAR JAIN S/O LAXMI CHAND JAIN, AGED ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/B, RRCAT, R/O, C-27/6,RRCAT COLONY,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 6555 of 2008

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND DINESH KUMAR AGRAWAL S/O PURANMAL AGRAWAL, AGED ABOUT 42 YEARS, SCIENTIFIC ASSISTANT/D, RRCAT, R/O 219 C, 6RAJENDRA NAGAR,INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 3888 of 2014

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH) : CAT,INDORE M.P. (MADHYA PRADESH)

.....PETITIONERS (SHRI HIMANSHU JOSHI, LEARNED COUNSEL FOR THE PETITIONERS)

AND SHRI SHREEBHAGWAN SHARMA S/O SHRI ONKAR LAL, R / O C-12/3 RRCAT COLONY INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 3891 of 2014

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI MANOJ MANAV, LEARNED COUNSEL FOR THE PETITIONER [P-3].

AND SHRI RC YADAV S/O SHRI POOJAN YADAV RRCAT COLONY INDORE (MADHYA PRADESH)

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

WRIT PETITION No. 3895 of 2014

BETWEEN:-

1. UNION OF INDIA & ORS. THROUGH SECRETARY, DEPARTMENT OF ATOMIC ENERGY, ANUSHKALI BHAWAN CSM MARG, MUMBAI

2. RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, REPRESENTED BY ITS DIRECTOR, SUKHNIWAS, PO, CAT, INDORE (MADHYA PRADESH)

3. CHIEF ADMINISTRATIVE OFFICER, RAJA RAMANNA CENTRE FOR ADVANCED TECHNOLOGY, SUKHNIWAS, PO. CAT, INDORE (MADHYA PRADESH)

.....PETITIONERS (SHRI MANOJ MANAV, LEARNED COUNSEL FOR THE PETITIONER [P-3].

AND SHRI SUNIL POL S/O SHRI PANDURANG 2233 SECTOR B SUDAMA NAGAR INDORE (MADHYA PRADESH) Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

.....RESPONDENT (SHRI PJ.MEHTA, LEARNED COUNSEL FOR THE RESPONDENT)

This petition coming on for orders this day, Justice Sushrut Arvind Dharmadhikari passed the following:

ORDER Heard finally with the consent of both the parties. This order shall govern disposal of aforesaid Writ Petition Nos.W.P.

Nos.6535/2008, 6523/2008, 6524/2008, 6531/2008, 6532/2008, 6533/2008, 6534/2008, 6536/2008, 6546/2008, 6547/2008, 6548/2008, 6550/2008, 6551/2008, 6552/2008, 6553/2008, 6555/2008, 3888/2014, 3891/2014 and 3895/2014. Regard being had to the similitude of the controversy involved in the aforesaid petitions, they have been heard analogously and disposed of by this singular order.

2. For the sake of convenience, facts of W.P. No.6535/2008 are taken.

3. In this petition uner Article 227 of the Constitution of India, the petitioners have challenged the order dated 17.07.2008, passed in O.A. No.765/2007, passed by the Cental Administrative Tribunal, (CAT), Jabalpur Bench, Circuit Court Sitting at Indore directing the petitioners to extend the benefits of judgment of Hyderabad Bench, subject to the orders passed in W.P. No.5523/2006 and other similar connected petitions pending before the Hon'ble Court of Andhra Pradesh.

4. Learned counsel for the petitioner/Union of India has brought to the notice of this Court the orders passed in W.P. No.5523/2006 and other connected matters passed by the Division Bench of High Court of Telangana which is as follows :-

"Heard learned Assistant Solicitor General for writ petitioners and learned cousnel for responents Smt. N. Shoba for Signature Not Verified Signed by: PREETHA HARI NAIR Signing time: 07-11-2023 21:51:59

respondents.

2. The claim of the respondents in these writ petitions was to grant promotion as Scientific Assistant-B from the date of their eligibility.

3. Learned Assistant Solicitor General submits that through, the orders of the Central Administrative Tribunal, Hyderabad bench are challenged in these writ petitions, during the pendency of writ petitions, as directed by the Tribunal in its common order dated 27.10.2006, respondents in these writ petitons were granted promotion as Scientific Assistant-B with effect from 1.2.1992. Court is also infromed that 11 respondents are in service and 12 responents have retired from service.

4. In the above circumstances, Court is not inclined to go into the validity of the decision of the Tribunal at this distance of time. Accordinlgy, the writ petitions are dismissed. No cost. Miscellaneous applications, if any pending stand closed. "

5. Learned counsel for the petitioners submitted that in view of the aforesaid order, nothing survives for further adjudication in this case.

6. Accordingly, these writ petitions are disposed off in terms of the common order dated 07.03.2022, passed in W.P. No.5523/2006 by the Telangana High Court.

7. A copy of this order be palced in the record of other connected cases.





                                (S. A. DHARMADHIKARI)                        (PRAKASH CHANDRA GUPTA)
                                         JUDGE                                        JUDGE



                           pn




Signature Not Verified
Signed by: PREETHA HARI
NAIR

Signing time: 07-11-2023 21:51:59

 
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