Principal Commissioner Of Income ... vs M/S Dilip Buildcon Limited
2023 Latest Caselaw 18734 MP

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         ITA No. 153 of 2022
                               (PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs M/S DILIP BUILDCON LIMITED)

                                                      ITA/00151/2022, ITA/00152/2022
                          Dated : 06-11-2023
                                    Shri Siddharth Sharma - Advocate for the appellant.

                                    Shri Anvesh Shrivastava - Advocate for the respondent No.1.

As prayed, list the matter in the week commencing 20th November, 2023.

In the meantime, Shri Siddharth Sharma, learned counsel for the appellant

may go through the larger Bench judgment of this Court in Viva Highways Ltd. Vs. Madhya Pradesh Road Development Corporation Ltd., 2017(2) MPLJ 681.

                             (SUJOY PAUL)                                                    (VINAY SARAF)
                                JUDGE                                                            JUDGE

                          sarathe




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Signed by: NAVEEN KUMAR
SARATHE

Signing time: 11/7/2023 1:24:36 PM