Madhya Pradesh High Court
Rajendra Kumar Sacheti vs The Aryan Foundation Trust Thr. on 6 November, 2023
Author: Avanindra Kumar Singh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
BEFORE
HON'BLE SHRI JUSTICE AVANINDRA KUMAR SINGH
ON THE 6 th OF NOVEMBER, 2023
MISCELLANEOUS PETITION No. 2325 of 2021
BETWEEN:-
1. RAJENDRA KUMAR SACHETI S/O LATE SHRI
SURAJMAL SACHETI, AGED ABOUT 87 YEARS,
OCCUPATION: BUSINESS
2. SANJAY SACHETI S/O SHRI RAJENDRA KUMAR
SACHETI AGE 56 YEARS, OCCUPATION BUSINESS.
BOTH R/O SACHETI BHAWAN, SARAFA BAZAR,
LASHKAR GWALIOR (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI V.K.BHARDWAJ SENIOR ADVOCATE WITH SHRI ANAND
RAGHUWANSHI- ADVOCATE)
AND
1. THE ARYAN FOUNDATION TRUST THROUGH
NYASI ABHINAV JAI S/O SHRI K.M. JAIN R/O 60
RAMBAGH COLONY SHINDE KI CHAWANI
LASHKAR GWALIOR (MADHYA PRADESH)
2. BHAGO BAI W/O SHRI KAPTAN SINGH(DELETED)
D/O SHRI NANDLAL R/O VILLAGE CHAUNDI,
TEHSIL AND DISTRICT GWALIOR (MADHYA
PRADESH)
(A). ATAR SINGH S/O SHRI KAPTAN SINGH, AGED
ABOUT 54 YEARS,
(B). RAMBARAN SINGH S/O SHRI KAPTAN SINGH,
AGED ABOUT 48 YEARS,
(C). MOHAR SINGH S/O SHRI KAPTAN SINGH,
AGED ABOUT 48 YEARS,
(D). RAMAKHTYAR SINGH S/O KAPTAN SINGH,
AGED ABOUT 47 YEARS,
Signature Not Verified
Signed by: ADNAN HUSAIN
ANSARI
Signing time: 07-11-2023
12:43:44 PM
2
(E). USHA D/O SHRI KAPTAAN SINGH, AGED
ABOUT 40 YEARS,
ALL R/O VILLAGE CHAUNDI, TEHSIL AND
DISTRICT GWALIOR (MADHYA PRADESH)
3. KAILASH S/O SHRI MANGAL SINGH
4. LAAKHAN SINGH S/O SHRI MANGAL SINGH
5. VAKEEL SINGH S/O SHRI MANGAL SINGH
6. NIHAAL SINGH S/O SHRI MANGAL SINGH
7. MU. RAMPYARI W/O SHRI MANGAL SINGH
8. KULU S/O SHRI HALKE
9. ATIVAL S/O SHRI HALKE
10. AUTAAR S/O SHRI HALKE
11. TAHSILDAR S/O SHRI HALKE
12. ABHAY SINGH S/O SHRI HALKE
13. VARSIYA BAI D/O SHRI HALKE
14. MANNI S/O SHRI HALKE
15. MANISHA D/O SHRI HALKE
ALL R/O VILLAGE PIPROLI, DISTRICT GWALIOR
(MADHYA PRADESH)
16. HUKUM SINGH S/O SHRI NANDLAL
17. MADHAV SINGH S/O SHRI NANDLAL
BOTH R/O VILLAGE PIPROLI DISTRICT GWALIOR
(MADHYA PRADESH)
18. OM CHARITABLE CHIKITSA SAMITI SECRETARY
SHAKUNTLA TOMAR W/O SHRI ASHOK SINGH
TOMAR, R/O GUDA GUDI KA NAKA, LASHKAR
GWALIOR (MADHYA PRADESH)
19. KAPIL SINGH S/O SHRI RAM KUMAR SINGH R/O
HUZRAT PUL, DHARMENDRA TRAVELS,
LASHKAR GWALIOR (MADHYA PRADESH)
Signature Not Verified
Signed by: ADNAN HUSAIN
ANSARI
Signing time: 07-11-2023
12:43:44 PM
3
20. JAGAT NARAYAN THAPAK S/O SHRI P.P. THAPAK
21. SATENDRA UPADHYAY S/O SHRI R.C. UPADHYAY
22. AMIT S/O SHRI R.C. UPADHYAY
ALL R/O 10-A, RIVER VIEW COLONY, MORAR
GWALIOR (MADHYA PRADESH)
23. ROOP SINGH GHURAIYA S/O LATE SHRI KALYAN
SINGH, AGED ABOUT 55 YEARS, OCCUPATION
AGRICULTURIST, R/O SHIVAJI NAGAR, THATIPUR
GWALIOR ADDHAR CARD NO.
24. SHATRUGHAN SINGH GURJAR S/O SHRI KAMAL
SINGH GURJAR, AGED ABOUT 29 YEARS,
OCCUPATION AGRICULTURIST, R/O NEAR
CHAURASIYA PAN WALA, HUJRAT PUL LASHKAR
GWALIOR (MADHYA PRADESH) ADDHAR CARD
NO. 377363526933
.....RESPONDENTS
(BY SHRI K.S.TOMAR SENIOR ADVOCATE WITH SHRI J.S.KAURAV, SHRI
SANTOSH AGRAWAL, SHRI YASH SHARMA- ADVOCATES FOR
RESPONDENTS)
Th is petition coming on for hearing this day, th e court passed the
following:
ORDER
At the outset, it is informed by both the Senior Advocate that regarding
the suit property, a civil suit has been filed by non-applicant No.2 Bhago Bai
now dead through LRs in the Court of 6th Civil Judge, Class II, Gwalior,
therefore, learned counsel for the petitioners seeks permission of this Court to
withdraw this petition in the light of judgment dated 20/10/2021 passed by
Division Bench of this Court in W.A. No.317/2021 (Smt. Nandita Singh Vs.
Ranjit alias Bhaiyu Mohite & Ors.).
Learned counsels for the respondents have no objection.
Therefore, this writ petition is disposed of as withdrawn in the light of the
order passed in W.A.No.317/2021.
Signature Not Verified
Signed by: ADNAN HUSAIN
ANSARI
Signing time: 07-11-2023
12:43:44 PM
Let a copy of this order be sent to the concerned Court.
(AVANINDRA KUMAR SINGH)
JUDGE
Pj'S/-
Signature Not Verified
Signed by: ADNAN HUSAIN
ANSARI
Signing time: 07-11-2023
12:43:44 PM
