Laxman vs The State Of Madhya Pradesh
2023 Latest Caselaw 18585 MP

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 10019 of 2023 (LAXMAN Vs THE STATE OF MADHYA PRADESH)

Dated : 03-11-2023 Shri Salil Ekadi, learned counsel for the Petitioner [P-1].

Shri Gaurav Rawat appearing on behalf of Advocate General.

Heard on I.A. No.13774/2023, an application for dispensing with the certified copy of judgment.

For the reasons assigned in the application, the same is allowed.

List in due course.

(PREM NARAYAN SINGH) JUDGE

amit

Signature Not Verified Signed by: AMIT KUMAR Signing time: 11/4/2023 4:55:02 PM