Brajlal Kushwaha vs The State Of Madhya Pradesh
2023 Latest Caselaw 18452 MP

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                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                  AT JABALPUR
                                                    CRA No. 9690 of 2023
                                    (BRAJLAL KUSHWAHA Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 02-11-2023
                                Shri Jagdish Prasad Singrol - Advocate for the appellant.

                                Shri Prasanjeet Chaterjee - Panel Lawyer for the respondent/State.

Shri Dharmendra Patel - Advocate for the complainant.

Arguments heard finally. Reserved for judgment.

(ANURADHA SHUKLA) JUDGE

sjk

Signature Not Verified Signed by: SHARAN JEET KAUR Signing time: 11/3/2023 2:20:23 PM