Kailash Lovanshi vs Kiran Bai
2023 Latest Caselaw 18444 MP

                                                              1
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                        SA No. 1591 of 2022
                                          (KAILASH LOVANSHI AND OTHERS Vs KIRAN BAI AND OTHERS)

                           Dated : 02-11-2023
                                 Shri Anand Nayak - Advocate for appellant.

                                 Ms. Vibha Pathak - P.L. for the respondent/State.

Ms. Soumitra Dubey - Advocate for respondent No.1.

Counsel for the appellant is directed to file complete judgment, judgment of trial court and remanded judgment of Ist appellate Court.

List in week commencing 04.12.2023.

(HIRDESH) JUDGE

Akm

Signature Not Verified Signed by: AKANKSHA MAURYA Signing time: 06-11-2023 13:13:20