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Yakub vs State Of M.P.
2023 Latest Caselaw 8028 MP

Citation : 2023 Latest Caselaw 8028 MP
Judgement Date : 13 May, 2023

Madhya Pradesh High Court
Yakub vs State Of M.P. on 13 May, 2023
Author: Anand Pathak
                                    1
 IN     THE       HIGH COURT OF MADHYA PRADESH
                        AT GWALIOR
                 BEFORE NATIONAL LOK ADALAT
               HON'BLE SHRI JUSTICE ANAND PATHAK
                               &
                 SENIOR ADVOCATE R.K. SHARMA
                        ON THE 13 th OF MAY, 2023
                  CRIMINAL REVISION No. 656 of 2011

BETWEEN:-
1.    YAKUB S/O PANNA KHAN, AGED ABOUT 70 YEARS,
      GRAM GADIDHAMKAN, P.S.JAURA, DISTRICT
      MORENA (MADHYA PRADESH)

2.    MEHBOOB KHAN S/O PANNA KHAN, AGED ABOUT
      65 YEARS, R/O GRAM GADIDHAMKAN, POLICE
      STATION    DISTRICT. MORENA    (MADHYA
      PRADESH)

                                                                  .....PETITIONER
(BY SHRI RAJ KUMAR SINGH KUSHWAH - ADVOCATE ALONGWITH THE
PETITIONERS )

AND
STATE OF M.P. TH:P.S.JAURA DISTRICT MORENA
(MADHYA PRADESH)

                                                                .....RESPONDENTS
(BY SHRI R.K. AWASTHI - LEARNED PUBLIC PROSECUTOR )

      This revision coming on for conciliation this day, the Bench passed the
following:
                                     ORDER

Complainant Suresh Pal is present in person. He expresses his desire for settlement. Complainant is ready to settle the matter. He informs this Court that even before the Trial Court, he intends to settle the matter.

Since, matter pertains for the offence under Section 325 of the IPC and complainant is present before this Court and referred Adhar Card No.

861419731142 and expresses desire to settle the matter.

In view of the said fact, criminal revision stands disposed of in view of compromise between the parties. Petitioners stand acquitted and impugned judgment dated 27/07/2011 is hereby set-aside. Petitioners are on bail and their bail bond stand discharged.

   (ANAND PATHAK)                                              ( R.K. SHARMA)
       MEMBER                                                    MEMBER
Prachi

   PRACHI
   MISHRA
   2023.05.18
   14:44:35
   +05'30'
 

 
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