Smt. Shivani vs The State Of Madhya Pradesh
2023 Latest Caselaw 8021 MP

                                 1
 IN     THE        HIGH COURT OF MADHYA PRADESH
                         AT GWALIOR
              BEFORE NATIONAL LOK ADALAT
        HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
                             &
           SHRI RISHI KUMAR KATARE, ADVOCATE
                       ON THE 13 th OF MAY, 2023
                 MISC. CRIMINAL CASE No. 39928 of 2021

BETWEEN:-
1.    SMT. SHIVANI S/O SATISH RAJE, AGED ABOUT 30
      Y E A R S , OCCUPATION: HOUSEWIFE SURESH
      NAGAR        THATIPUR   GWALIOR    (MADHYA
      PRADESH)

2.    SMT BEJANTI BAI W/O LATE SHRI KAMLESH
      S HAKYAVAR SAKETNAGAR, TANSEN ROAD,
      HAJEERA (MADHYA PRADESH)

3.    HANI S/O LATE SHRI KAMLESH SHAKYAVAR
      SAKETNAGAR,   TANSEN  ROAD,  HAJEERA
      (MADHYA PRADESH)

                                                              .....APPLICANT
(BY SHRI ANIL RAJPOOT - ADVOCATE )

AND
1.    THE STATE OF MADHYA PRADESH INCHARGE
      POLICE STATION P.S. PADAV (MADHYA PRADESH)

2.    VARSHA @ SHEFALI SENGAR D/O S.A. SENGAR
      SAKET NAGAR PADAV, GWALIOR (MADHYA
      PRADESH)

                                                           .....RESPONDENTS
(BY SHRI SHEERAZ QURAISHI - GOVT. ADVOCATE )

      This application coming on for conciliation this day, the Bench passed
the following:
                                  ORDER

This petition under Section 482 of Cr.P.C has been filed against seeking

quashment of proceedings of Case No. 7079 of 2019 pending in the Court of JMFC, Gwalior It has been informed by the office that the original Sessions Trial out of which present petition had arisen stands disposed of vide judgment dated 11.03.2023.

In the light of the aforesaid status report, nothing remains to be adjudicated further.

Petition stands disposed of.

     (MILIND RAMESH PHADKE)                          (RISHI KUMAR KATARE )
              MEMBER                                       MEMBER
ar

        ABDUR RAHMAN
        2023.05.18
        17:45:34 +05'30'