Neeraj @ Roopnarayan Tiwari vs The State Of Madhya Pradesh
2023 Latest Caselaw 7974 MP

                            1
 IN    THE     HIGH COURT OF MADHYA PRADESH
                     AT GWALIOR
             BEFORE NATIONAL LOK ADALAT
       HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE
                            &
          SHRI RISHI KUMAR KATARE, ADVOCATE
                   ON THE 13 th OF MAY, 2023
             MISC. CRIMINAL CASE No. 38872 of 2021

BETWEEN:-
1.    NEERAJ @ ROOPNARAYAN TIWARI S/O BABULAL
      TIWARI, AGED ABOUT 34 YEARS, OCCUPATION:
      PVT. WORK VILL MUDRA SHERPUR VIDISHA
      SHAMSHABAD VIDISHA AT PRESENT ADD.
      VAISHALI NAGAR FACE NO 1 KOTWALI (MADHYA
      PRADESH)

2.    MUKUNDNARAYAN      TIWARI    S/O BABULAL
      TIWARI, AGED ABOUT 48 YEARS, GRAM MUDHRA
      SHERPUR, VIDISHA, SHAMSHABAD VIDISHA, AT
      PRESENT VAISHALI NAGAR PHASE NO.1
      KOTWALI VIDISHA (MADHYA PRADESH)

3.    SMT HEMLATA TIWARI W/O MUKUND NARAAN
      TIWAR I GRAM MUDHRA SHERPUR, VIDISHA,
      SHAMSHABAD VIDISHA, AT PRESENT VAISHALI
      NAGAR PHASE NO.1 KOTWALI VIDISHA (MADHYA
      PRADESH)

4.    SMT SAVITA TIWARI W/O RAJ NARAYAN TIWARI,
      AGED ABOUT 39 YEARS, GRAM MUDHRA
      SHERPUR, VIDISHA, SHAMSHABAD VIDISHA, AT
      PRESENT VAISHALI NAGAR PHASE NO.1
      KOTWALI VIDISHA (MADHYA PRADESH)

5.    RAJNARAYAN TIWARI S/O BABULAL TIWARI,
      AGED ABOUT 44 YEARS, GRAM MUDHRA
      SHERPUR, VIDISHA, SHAMSHABAD VIDISHA, AT
      PRESENT VAISHALI NAGAR PHASE NO.1
      KOTWALI VIDISHA (MADHYA PRADESH)

6.    SATYANARAYAN TIWARI S/O BABULAL TIWARI,
      AGED ABOUT 41 YEARS, GRAM MUDHRA
      SHERPUR, VIDISHA, SHAMSHABAD VIDISHA, AT
      PRESENT VAISHALI NAGAR PHASE NO.1
      KOTWALI VIDISHA (MADHYA PRADESH)
                                      2
7.    SMT ANGOORI TIWARI S/O BABULAL TIWARI,
      AGED ABOUT 71 YEARS, GRAM MUDHRA
      SHERPUR, VIDISHA, SHAMSHABAD VIDISHA, AT
      PRESENT VAISHALI NAGAR PHASE NO.1
      KOTWALI VIDISHA (MADHYA PRADESH)

8.    BABULAL TIWARI S/O PARTEETRAM TIWARI,
      AGED ABOUT 73 YEARS, GRAM MUDHRA
      SHERPUR, VIDISHA, SHAMSHABAD VIDISHA, AT
      PRESENT VAISHALI NAGAR PHASE NO.1
      KOTWALI VIDISHA (MADHYA PRADESH)

                                                                .....APPLICANT
(BY SHRI SUSHIL GOSWAMI - ADVOCATE )

AND
1.    THE STATE OF MADHYA PRADESH INCHARGE
      POLICE STATION P.S. KOTWALI (MADHYA
      PRADESH)

2.    SMT SARITA TIWARI W/O ROOP NARAYAN
      TIWARI, AGED ABOUT 30 YEARS, SINDHI
      COLONY, DANDAPURA, VIDISHA (MADHYA
      PRADESH)

                                                            .....RESPONDENTS
(BY SHRI SHEERAZ QURAISHI - GOVT. ADVOCATE )

      This application coming on for conciliation this day, the Bench passed
the following:
                                     ORDER

T his petition under Section 482 of Cr.P.C has been filed seeking quashment of FIR bearing Crime No. 087 of 2020.

It has been informed by the office that the original Sessions Trial out of which present petition had arisen stands disposed of vide judgment dated 06.12.2022.

In the light of the aforesaid status report, nothing remains to be adjudicated further.

Petition stands disposed of.

(MILIND RAMESH PHADKE) (RISHI KUMAR KATARE ) MEMBER MEMBER ar

ABDUR RAHMAN 2023.05.18 17:43:49 +05'30'