Kailash Prasad Shrivastava vs Arun Chapra
2023 Latest Caselaw 7818 MP

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                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT JABALPUR
                                                     MCRC No. 20849 of 2023
                                               (KAILASH PRASAD SHRIVASTAVA Vs ARUN CHAPRA)

                           Dated : 11-05-2023
                                 Shri Sanjay Ram Tamrakar - Advocate for the applicant.

                                 Issue notice of this petition as well as I.A. No.10495/2023 to the
                           respondent on payment of P.F. within 7 working days.

In the meantime, it is directed that the trial Court shall proceed with the matter but shall not pass the final judgment without leave of this Court.

Certified copy as per rules.

(PREM NARAYAN SINGH) JUDGE

RC

Signature Not Verified Signed by: RASHMI TIKARAM CHIKANE Signing time: 12-05-2023 10:12:54