Nancy Saraf vs Ashish Jain
2023 Latest Caselaw 7617 MP

                                                                 1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                          FA No. 295 of 2023
                                                         (NANCY SARAF Vs ASHISH JAIN)

                          Dated : 09-05-2023
                                   Shri Pramendra Singh Thakur-Advocate for appellant.


                                   Heard on admission.
                                   The appeal is admitted for hearing.
                                   Issue notice to the respondent on payment of PF within seven days

failing which this appeal shall stand dismissed without further reference to the

Court.

Also heard on IA No. 3751/23 for stay.

Subject to hearing other side, till the next date of hearing, the impugned judgment and decree dated 06-08-2022 (Annexure A/1) shall remain stayed.

Record of the court below be requisitioned.

                               (SUJOY PAUL)                                   (AVANINDRA KUMAR SINGH)
                                  JUDGE                                                JUDGE

                          PG




Signature Not Verified
Signed by: PARMESHWAR
GOPE
Signing time: 5/11/2023
1:25:35 PM