Smt. Sangita vs Manoj
2023 Latest Caselaw 7478 MP

IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR FA No. 1064 of 2023 (SMT. SANGITA Vs MANOJ)

Dated : 08-05-2023 Mr. Adarsh Jain - Advocate for appellant.

I.A. No.6849 of 2023 for condonation of delay of 16 days is taken up. It is submitted that counsel became unwell and, therefore, could not file the appeal within time.

Since, sufficient cause is shown, the I.A. is allowed and little delay of 16

days is condoned.

The appeal is admitted for hearing. He is also heard on I.A. No.6302 of 2023 for stay. Subject to hearing the other side, till next date of hearing the impugned judgment and decree dated 01.03.2023 shall remain stayed.

Record of the Court below be requisitioned. CC as per rules.

                             (SUJOY PAUL)                                 (AVANINDRA KUMAR SINGH)
                                JUDGE                                              JUDGE

                         julie




Signature Not Verified
Signed by: JULIE SINGH
Signing time: 5/9/2023
2:35:30 PM