Smt. Gullo Bai @ Gullan Kushwah vs Upendra Shirgaonkar
2023 Latest Caselaw 7368 MP

Citation : 2023 Latest Caselaw 7368 MP
Judgement Date : 4 May, 2023

Madhya Pradesh High Court

Smt. Gullo Bai @ Gullan Kushwah vs Upendra Shirgaonkar on 4 May, 2023

Author: Satyendra Kumar Singh

                                           1
                    IN THE HIGH COURT OF MADHYA PRADESH
                                 AT GWALIOR
                                    MP No. 2248 of 2023
  (SMT. GULLO BAI @ GULLAN KUSHWAH AND OTHERS Vs UPENDRA SHIRGAONKAR AND OTHERS)

Dated : 04-05-2023
               Shri C.P. Singh - Advocate for petitioners.

               Issue notice to the respondents No.1 & 2 on payment of process fee by

both modes within seven days. Notices be made returnable within four weeks.

List this case on 13.06.2023. As an interim measure, it is directed that the Court below shall proceed with the matter but final judgment be not passed till next date of hearing.

(SATYENDRA KUMAR SINGH) JUDGE

Aman AMAN TIWARI 2023.05.04 19:02:06 +05'30'

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