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Sabbar Singh vs The State Of Madhya Pradesh
2023 Latest Caselaw 7086 MP

Citation : 2023 Latest Caselaw 7086 MP
Judgement Date : 1 May, 2023

Madhya Pradesh High Court
Sabbar Singh vs The State Of Madhya Pradesh on 1 May, 2023
Author: Dinesh Kumar Paliwal
                                                              1
                                        IN THE HIGH COURT OF MADHYA PRADESH
                                                     AT JABALPUR
                                                       CRR No. 1213 of 2023
                                              (SABBAR SINGH Vs THE STATE OF MADHYA PRADESH)

                                                            CRR/01214/2023
                          Dated : 01-05-2023
                                  Shri Anil Lala - Advocate for the applicant.

                                  Shri Amit Bhurrak - Panel Lawyer for respondent/ State.

Learned counsel for the State submits that he has not received the copy of impugned judgment so far.

Learned counsel for the applicant is directed to furnish the copy of the

same to the learned counsel for the State within three working days from today.

List in the next week along with connected case.

(DINESH KUMAR PALIWAL) JUDGE

mrs. mishra

Signature Not Verified Signed by: DEEPA MISHRA Signing time: 5/2/2023 11:03:54 AM

 
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