Pappu @ Dileep Yadav vs The State Of Madhya Pradesh
2023 Latest Caselaw 4126 MP

                                                                1
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                      AT JABALPUR
                                                         CRA No. 11579 of 2022
                                      (PAPPU @ DILEEP YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS)

                          Dated : 15-03-2023
                                   Shri Suyash Mohan Guru - Advocate for the appellant.

                                   Shri Narendra Chourasiya - Government Advocate for the respondent

No. 1/State.

State counsel prays for and is granted two days time to verify the judgment of acquittal which has been filed along with this application.

List on 17.03.2023.

(VISHAL MISHRA) JUDGE

vkv /-

Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 3/16/2023 3:20:15 PM